Gauhati High Court
Nripendra Das And 20 Ors vs Binay Kr Kalita And 15 Ors on 14 February, 2020
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/7
GAHC010023112020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 243/2020
in
WP(C) 9305/2019
1:NRIPENDRA DAS AND 20 ORS
S/O SRI CHANDRA KANTA DAS, R/O NO. 2 GALIA HATI, P.O. BARPETA,
DIST. BARPETA, ASSAM.
2: DHIRAJ DAS
S/O SRI UDAY DAS
R/O PALLA ROAD
WARD NO. 11
P.O. AND DIST. NALBARI
PIN 781335
3: JUGAJYOTI DAS
S/O HIRENDRA CH. DAS
R/O VILL. AND P.O. BHULUKADOBA
PIN 781317
DIST. BARPETA
ASSAM.
4: MONTAKIM ZAMAN SK
S/O NURAZZAMAN SK
R/O VILL. COLLEGE NAGAR
GOALPARA
P.O. AND DIST. GOALPARA
PIN 783101
5: RATUL BHARALI
S/O LATE MAKHRAM BHARALI
R/O VILL. CHARING BARUATI
P.O. BARUATI
DIST. SIVASAGAR
ASSAM
PIN 785661
Page No.# 2/7
6: PARTHA SAROTHI BORA
S/O MR. NOBIN BORA
R/O JAKHALAPARA
NEAR RUPNAGAR
P.O. CINNAMARA
DIST. JORHAT
ASSAM
PIN 785008
7: SURAJIT BARMAN
S/O SRI SIDDHESWAR BARMAN
R/O VILL. LACHIMA
P.O. SARTHEBARI
DIST. BARPETA
ASSAM. PIN 781307
8: SABITA DAS
D/O KHARGESWAR DAS
R/O VILL. BARPHUKANHAT
P.O. GORESWAR
DIST. BAKSA
ASSAM
PIN 781366
9: DIPAMANI MEDHI
D/O TIKENDRAJIT MEDHI
R/O VILL. AND P.O. BAMAKHATA
DIST. BARPETA
ASSAM
PIN 781325
10: AMIT KUMAR MONDAL
S/O LATE PARIMAL MONDAL
R/O WARD NO. 15
CHANDARIA PATHAR
P.O. BALADMARI
DIST. GOALPARA
ASSAM
PIN 783121
11: RAJIB GOSWAMI
S/O LATE RAJENDRA NATH GOSWAMI
VILL. AND P.O. RAULI
DIST. BARPETA
ASSAM
PIN 781311
Page No.# 3/7
12: BHABANI PRASAD GOGOI
S/O LATE HOREN GOGOI
R/O 4 NO. MAKUMPATHAR
WARD NO. 1
MARGHERITA
DIST. TINSUKIA
PIN 786181
13: SANJIB RAJKONWAR
S/O RUDRA RAJKONWAR
R/O VILL. AND P.O. RONGABAM
P.S. KAKOTIBARI
CHARAIDEO
PIN 785691
14: SANJIB KUMAR MONDAL
S/O LATE GAURANGA CH. MONDAL
R/O REDCROSS ROAD
P.O. AND DIST. SIVASAGAR
ASSAM
PIN 785640
15: SANJIB KUMAR DAS
S/O DINESH KUMAR DAS
R/O GALIAHATI G.C. LANE
BARPETA
HOUSE NO. 290-A
WARD NO. 9
P.O.
P.S. AND DIST. BARPETA
ASSAM
PIN 781301
16: DHIRAJ MALAKAR
S/O CHITRA RAM MALAKAR
R/O VILL. BALIKARIA
P.O. KAZIPARA
P.S. AND DIST. NALBARI
PIN 781341
17: NIRUPOM SAIKIA
S/O LATE CHAKRESWAR SAIKIA
R/O VILL. BORDIHINGIA GAON
P.O. AND P.S. KAMARGAON
DIST. GOLAGHAT
ASSAM.
18: BHASKARJYOTI GOGOI
Page No.# 4/7
S/O LOKARANJAN GOGOI
R/O VILL. JAIPUR TEA ESTATE
P.O. AND P.S. JAIPUR
DIST. DIBRUGARH
PIN 785614
19: NITUL DEKA
S/O LATE N.C. DEKA
KHETRI COLLEGE ROAD
P.O. KHETRI
DIST. KAMRUP (M)
PIN 782403
20: OMAR FARUK
S/O TABIBAR RAHMAN
R/O WARD NO. 2
MANGALDAI TOWN
DIST. DARRANG
PIN 784125
21: KALPANA DAS
W/O KANKAN BHATTACHARYYA
R/O L.K. ROAD
NEAR P.K.B. NRUSING HOME
NORTH HAIBORGAON
DIST. NAGAON
PIN 78200
VERSUS
1:BINAY KR KALITA AND 15 ORS
S/O RAJENDRA KALITA, R/O VILL. SADAIKUCHI, P.S. KAYAN (RANGIA),
DIST. KAMRUP, ASSAM, PIN 781350
2:TUTUMANI DAS
SON OF LATE BIREN DAS
RESIDENT OF SANTIPUR HILL SIDE (MATHURA NAGAR)
POLICE STATION- BHARALUMUKH
GUWAHATI- 781009
DISTRICT- KAMRUP (METRO)
ASSAM.
3:BHANITA DAS
DAUGHTER OF LATE HARIDAYAL DAS
RESIDENT OF WARD NO.5
NEAR NAMGHAR ROAD
Page No.# 5/7
POLICE STATION- BARPETA ROAD
DISTRICT- BARPETA
ASSAM
PIN- 781315.
4:RAMEN CHANDRA DEKA
SON OF NAUDATTA DEKA
RESIDENT OF VILLAGE- GARIAKOTH
POLICE STATION- RANGIA
DISTRICT- KAMRUP
ASSAM
PIN- 781365.
5:DEEPA BURA GOHAIN
DAUGHTER OF SIBA BURAGOHAIN
RESIDENT OF VILLAGE- PUKHURIA
POST OFFICE- MARIANI
DISTRICT- JORHAT
ASSAM.
6:SABITA KALITA
DAUGHTER OF LATE NANDESWAR KALITA
RESIDENT OF VILLAGE- TERECHIA
POST OFFICE- TERECHIA
POLICE STATION- NALBARI
DISTRICT- NALBARI
ASSAM.
7:TANUSREE DAS
CARE OF LAXMI RANI DAS
RESIDENT OF SORBHOG
WARD NO.3
DISTRICT- BARPETA
ASSAM
PIN- 781317.
8:MEGHALI GOGOI BURAGOHAIN
CARE OF DEBASHISH BURAGOHAIN
RESIDENT OF WARD NO.9
CHANDMARI
GREEN ROAD
DISTRICT- GOLAGHAT
ASSAM
Page No.# 6/7
PIN- 785621.
9:UDAYADITYA PHUKON
RESIDENT OF JIBON TAMULY PATH
WARD NO.12
GOLAGHAT
ASSAM
PIN- 785621.
10:MOUSUMI KOERI
DAUGHTER OF LATE RANABIR KOERI
RESIDENT OF WARD NO. 9
RAILWAY STATION ROAD
DHUBRI
POST OFFICE- BIDYAPARA
DISTRICT- DHUBRI
ASSAM
PIN- 783324.
11:WAHAB ALI AHMED
SON OF ALHAJ ABDUL JUBBAR
RESIDENT OF VILLAGE- KUMULLI PARA
POST OFFICE- JOSHIHATI PARA
POLICE STATION- HOWLY
DISTRICT- BARPETA
ASSAM
PIN- 781316.
12:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
13:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE (ESTT. B) DEPARTMENT
DISPUR
GUWAHATI-06.
14:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-781022
Page No.# 7/7
DISTRICT- KAMRUP (METRO)
ASSAM.
15:THE CHAIRMAN (I/C)
PRINCIPAL CONTROLLER OF EXAMINATIONS
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-781022
DISTRICT- KAMRUP (METRO)
ASSAM.
16:THE DIRECTOR OF AUDIT (LOCAL FUND)
ASSAM
DISPUR
GUWAHATI-0
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : MR. M AHMED
BEFORE
HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
Date : 14-02-2020 On the prayer of the learned counsels for the parties, list on 03.03.2020.
In the meanwhile, the opposite party Nos. 1 to 11/ writ petitioners as well as the State respondents may file their affidavits in the matter.
JUDGE Comparing Assistant