Bombay High Court
V.I.D.C. Thr. Exe. Engineer, Medium And ... vs Deepak Rambhau Datir And Others on 5 January, 2026
1 fa 618.22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
Cross Objection No.88/2025 in First Appeal No.618/2022
VIDC, Achalpur V Deepak and others
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Ms A. Athalye, Advocate for appellant.
Mr. S.S. Shingane, Advocate for resp. no.1.
Mr. Joshi, AGP for resp. nos.2 and 3.
CORAM : PRAFULLA S. KHUBALKAR, J.
DATE : 05-01-2026.
The original claimants have filed this cross objection seeking enhancement of compensation of the acquired land. The appeal is already admitted.
2. Having regard to the grounds raised, admit.
3. Call for the record and proceedings.
4. Learned AGP waives service of notice on behalf of respondent nos.2 and 3.
(Prafulla S. Khubalkar, J.) Deshmukh Signed by: Mr. S.Deshmukh Designation: PS To Honourable Judge Date: 05/01/2026 17:20:47