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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Odisha - Subsection

Section 133(1)(f) in Orissa Municipal Act, 1950

(f)[* * *] [Omitted vide Orissa Act No. 16 of 1968 w.e.f. 1.8.1968.]