Section 9(3)(b) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

(b)A preference shall be given to a person,-

(i)who has previous experience of working in any Co-operative society or Water Users' Association in rural areas; and

(ii)who has obtain a training from the Water and Land Management Institute or alike institution.

(iii)who is a retired Teacher or retired Government servant or ex-serviceman.

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