Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 12A in The Calcutta Improvement Act, 1911 12A. [ Amendment of section 27] [Para 12A inserted by W. B. Act 32 of 1955.]. - Sub-section (2) of section 27 shall be deemed to be omitted.
