Section 169 in The Navy (Pay And Allowances) Regulations, 1966
169. Ration allowance during air journey.
- Saillors travelling by air shall he entitled to ration allowance as for rail or road journey when free meals are not provided at halts; the said allowance shall not, however, be admissible(a)when the duration of the halt is less than six hours,(b)for halts between 2200 and 0600 hours; and(c)when free meals are provided during the journey.
