Supreme Court - Daily Orders
Anoop Kumar Mishra vs The State Of Uttar Pradesh on 25 October, 2019
Bench: Arun Mishra, S. Ravindra Bhat
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ITEM NO.42 COURT NO.4 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24955/2019
(Arising out of impugned final judgment and order dated 01-10-2019
in SS No. 26443/2019 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
ANOOP KUMAR MISHRA & ANR. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No.160301/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.160302/2019-EXEMPTION FROM FILING O.T. )
Date : 25-10-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Counsel for the
parties Mr. P. S. Patwalia, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Talha Abdul Rahman, AOR
Mr. Utsav Mishra, Adv.
Mr. Kushagra Pandey, Adv.
Mohd. Shaz Khan, Adv.
Mr. Basava Prabhu Patil, Sr. Adv.
Mr. Varun Thakur, Adv.
Mr. Brajesh Pandey, Adv.
Mr. V. K. Sharma, Adv.
Ms. Mahalakshmi Pavani, Sr. Adv.
Mr. Shiva Vijay Kumar, Adv.
Mr. Varinder Kumar Sharma, AOR
Mr. Krishnan Venugopal, Sr. Adv.
Mohd. Fuzail Khan, Adv.
Mr. Yogesh Kumar, Adv.
Mr. Prakash Kumar Singh, Adv.
Signature Not Verified
Ms. Shefali Jain, Adv.
Mr. Rajeev Singh, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.10.26
11:42:52 IST
Reason:
Mr. Umair Ahmad Siddiqui, Adv.
Mr. Ashutosh Kumar Sharma, AOR
Mr. P. N. Mishra, Sr. Adv.
Ms. Preetika Dwivedi, Adv.
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Ms. Sukriti Bhatnagar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioners seeks leave to withdraw this Special Leave Petition.
The Special Leave Petition is, accordingly, dismissed as withdrawn.
(JAYANT KUMAR ARORA) (PRADEEP KUMAR) COURT MASTER COURT MASTER