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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(4) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(4)The amount of interest recovered shall be deposited in the Fund by the competent authority in the same manner as has been prescribed for depositing of fee or cess, as the case may be.