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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(2)(f) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(f)the other matter in respect of which the Authority shall have power of a civil court under clause (g) of sub-section (1) of section 18;