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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5) in Rules for the Grant of Recognition and Aid to Elementary Schools

(5)The District Educational Officer may exempt any named headmaster or headmistress of or teacher in an elementary school under private management or any named headmaster or headmistress of an elementary school under a local authority from the possession of any qualification prescribed for such headmaster or teacher by sub-rule (2) or (3).