Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(3)(iii) in Andhra Pradesh Co-Operative Societies Act, 1964

(iii)Clause (h), shall be punishable with imprisonment for a term which shall not less than six months but which may extend to five years.]