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Delhi High Court - Orders

Experion Hospitality Pvt Ltd vs Income Tax Officer & Ors on 24 November, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~24 to 26, 33 & 34
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +   W.P.(C) 10542/2015
                                  EXPERION HOSPITALITY PVT LTD.             ..... Petitioner
                                               Through: Ms. Kavita Jha, Advocate with
                                                        Mr. Vaibhav Kulkarni and Mr. Udit,
                                                        Advocates.

                                                   versus

                                  INCOME TAX OFFICER & ORS.                 ..... Respondents
                                               Through: Mr. Sunil Agarwal, Advocate with
                                                        Mr. Tushar Gupta and Mr. Utkarsh
                                                        Tiwari, Advocates.

                                                   With
                              +   W.P.(C) 10543/2015

                                  M/S EXPERION DEVELOPERS PVT LTD.           ..... Petitioner
                                                Through: Ms. Kavita Jha, Advocate with
                                                         Mr. Vaibhav Kulkarni and Mr. Udit,
                                                         Advocates.

                                                   versus

                                  INCOME TAX OFFICER & ANR.                 ..... Respondents
                                               Through: Mr. Sunil Agarwal, Advocate with
                                                        Mr. Tushar Gupta and Mr. Utkarsh
                                                        Tiwari, Advocates.
                                               And

                              +   W.P.(C) 11140/2015

                                  EXPERION DEVELOPERS PVT LTD.              ..... Petitioner
                                               Through: Ms. Kavita Jha, Advocate with
                                                        Mr. Vaibhav Kulkarni and Mr. Udit,
                                                        Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.11.2022
20:58:04
                                                    versus

                                  ASSISTANT COMMISSIONER
                                  OF INCOME TAX & ORS.                      ..... Respondents
                                               Through: Mr. Sunil Agarwal, Advocate with
                                                        Mr. Tushar Gupta and Mr. Utkarsh
                                                        Tiwari, Advocates.

                              +   W.P.(C) 10288/2018

                                  EXPERION DEVELOPERS PVT LTD[SUCCESSOR-IN-
                                  INTEREST-OF-ERSTWHILEEXPERION DEVELOPERS
                                  (INTERNATIONAL) PVT. LTD.                  ..... Petitioner
                                                Through: Ms. Kavita Jha, Advocate with
                                                         Mr. Vaibhav Kulkarni and Mr. Udit,
                                                         Advocates.

                                                   versus

                                  ASSISTANT COMMISSIONER OF
                                  INCOME TAX CIRCLE 8 & ORS.                ..... Respondents
                                               Through: Mr. Sunil Agarwal, Advocate with
                                                        Mr. Tushar Gupta and Mr. Utkarsh
                                                        Tiwari, Advocates.

                              +   W.P.(C) 10324/2018

                                  EXPERION HOSPITALITY PVT LTD (EARLIER KNOWN
                                  AS GOLD RESORTS AND HOTELS PVT. LTD.)...... Petitioner
                                               Through: Ms. Kavita Jha, Advocate with
                                                        Mr. Vaibhav Kulkarni and Mr. Udit,
                                                        Advocates.

                                                   versus

                                  ASSISTANT COMMISSIONER
                                  OF INCOME TAX & ORS.                      ..... Respondents
                                               Through: Mr. Sunil Agarwal, Advocate with


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.11.2022
20:58:04
                                                                   Mr. Tushar Gupta and Mr. Utkarsh
                                                                  Tiwari, Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

                                                       ORDER

% 24.11.2022 CM APPL.50635/2022 in W.P.(C) 10288/2018 CM APPL. 50636/2022 in W.P.(C) 10324/2018 Keeping in view the averments in the applications, delay in filing the additional affidavits is condoned and the same are taken on record.

Accordingly, the applications stand disposed of. W.P.(C) 10542/2015 W.P.(C) 10543/2015 W.P.(C) 11140/2015 W.P.(C) 10288/2018 W.P.(C) 10324/2018 & CM APPL.40254/2018 Learned counsel for the respondent-Revenue prays for some time to obtain instructions.

List on 07th March, 2023.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 24, 2022 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:25.11.2022 20:58:04