Delhi High Court - Orders
Experion Hospitality Pvt Ltd vs Income Tax Officer & Ors on 24 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~24 to 26, 33 & 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10542/2015
EXPERION HOSPITALITY PVT LTD. ..... Petitioner
Through: Ms. Kavita Jha, Advocate with
Mr. Vaibhav Kulkarni and Mr. Udit,
Advocates.
versus
INCOME TAX OFFICER & ORS. ..... Respondents
Through: Mr. Sunil Agarwal, Advocate with
Mr. Tushar Gupta and Mr. Utkarsh
Tiwari, Advocates.
With
+ W.P.(C) 10543/2015
M/S EXPERION DEVELOPERS PVT LTD. ..... Petitioner
Through: Ms. Kavita Jha, Advocate with
Mr. Vaibhav Kulkarni and Mr. Udit,
Advocates.
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through: Mr. Sunil Agarwal, Advocate with
Mr. Tushar Gupta and Mr. Utkarsh
Tiwari, Advocates.
And
+ W.P.(C) 11140/2015
EXPERION DEVELOPERS PVT LTD. ..... Petitioner
Through: Ms. Kavita Jha, Advocate with
Mr. Vaibhav Kulkarni and Mr. Udit,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.11.2022
20:58:04
versus
ASSISTANT COMMISSIONER
OF INCOME TAX & ORS. ..... Respondents
Through: Mr. Sunil Agarwal, Advocate with
Mr. Tushar Gupta and Mr. Utkarsh
Tiwari, Advocates.
+ W.P.(C) 10288/2018
EXPERION DEVELOPERS PVT LTD[SUCCESSOR-IN-
INTEREST-OF-ERSTWHILEEXPERION DEVELOPERS
(INTERNATIONAL) PVT. LTD. ..... Petitioner
Through: Ms. Kavita Jha, Advocate with
Mr. Vaibhav Kulkarni and Mr. Udit,
Advocates.
versus
ASSISTANT COMMISSIONER OF
INCOME TAX CIRCLE 8 & ORS. ..... Respondents
Through: Mr. Sunil Agarwal, Advocate with
Mr. Tushar Gupta and Mr. Utkarsh
Tiwari, Advocates.
+ W.P.(C) 10324/2018
EXPERION HOSPITALITY PVT LTD (EARLIER KNOWN
AS GOLD RESORTS AND HOTELS PVT. LTD.)...... Petitioner
Through: Ms. Kavita Jha, Advocate with
Mr. Vaibhav Kulkarni and Mr. Udit,
Advocates.
versus
ASSISTANT COMMISSIONER
OF INCOME TAX & ORS. ..... Respondents
Through: Mr. Sunil Agarwal, Advocate with
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:25.11.2022
20:58:04
Mr. Tushar Gupta and Mr. Utkarsh
Tiwari, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 24.11.2022 CM APPL.50635/2022 in W.P.(C) 10288/2018 CM APPL. 50636/2022 in W.P.(C) 10324/2018 Keeping in view the averments in the applications, delay in filing the additional affidavits is condoned and the same are taken on record.
Accordingly, the applications stand disposed of. W.P.(C) 10542/2015 W.P.(C) 10543/2015 W.P.(C) 11140/2015 W.P.(C) 10288/2018 W.P.(C) 10324/2018 & CM APPL.40254/2018 Learned counsel for the respondent-Revenue prays for some time to obtain instructions.
List on 07th March, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 24, 2022 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:25.11.2022 20:58:04