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[Cites 0, Cited by 0] [Section 295AA(7)] [Section 295AA] [Entire Act]

State of Tamilnadu - Subsection

Section 295AA(7)(ii) in The Coimbatore City Municipal Corporation Act, 1981

(ii)not below the rank of Joint Director in the office of the Director of Collegiate Education, in respect of swimming pools located in the premises of colleges and Universities.