Calcutta High Court (Appellete Side)
Dr. Oindrila Ghosh vs Diamond Harbour Women'S University & ... on 11 October, 2023
Author: Kausik Chanda
Bench: Kausik Chanda
65 11.10.2023 NB Ct. 238 WPA 22800 of 2023 Dr. Oindrila Ghosh Vs. Diamond Harbour Women's University & Ors. Mr. Indranath Mitra.
... for the petitioner.
Mr. Gourav Das, Mr. Hemanta Kr. Das.
... for the State.
Mr. Amitabrata Roy, Mr. Amadipta Sengupta.
...for the University.
Liberty is granted to the petitioner to file a supplementary affidavit disclosing the letter dated 26 th September, 2023 issued by the Registrar of the relevant university.
List this matter two weeks after the upcoming puja vacation under the same heading.
The State as well as the University shall file reports in the form of affidavits in response to the allegations made in the writ petition within two weeks after the upcoming Puja vacation.
(Kausik Chanda, J.)