Jammu & Kashmir High Court
Bansi Lal Bhat And Anr. vs State Of J&K; And Anr. on 30 January, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No.382/2018, IA No.1/2018
c/w
SWP No.2298/2016, IA No.1/2016.
Date of order: 30.01.2019
Bansi Lal Bhat and anr. vs. State of J&K and anr.
Coram:
Hon'ble Mrs. Justice Sindhu Sharma, Judge
Appearance:
For petitioner(s) :Mr. F.S.Butt, Advocate.
For respondent(s) :Mr. Amit Gupta, Dy.AG.
Learned counsel for the respondents seeks and is granted four weeks' time to file objections in both the petitions.
List on 13.03.2019.
(Sindhu Sharma) Judge Jammu 30.01.2019 Eva