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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(b) in The Orissa Municipal Employees' Pension Rules, 1989

(b)after retirement from service and was in receipt of pension on the date of death, the family of the deceased shall be entitled to a family pension, the amount of which shall be determined as follows: