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Supreme Court - Daily Orders

Infinite News, Hindi Weekly News Paper vs Union Of India . on 17 August, 2015

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.36                                COURT NO.11                   SECTION XI

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s)                  for    Special   Leave   to   Appeal    (C)......CC      No(s).
  14627/2015

  (Arising out of impugned final judgment and order dated 15/05/2015
  in RPD No. 862/2014,11/09/2014 in WP No. 7048/2013 passed by the
  High Court Of Judicature at Allahabad, Lucknow Bench)

  INFINITE NEWS, HINDI WEEKLY NEWS PAPER                                  Petitioner(s)

                                                    VERSUS

  UNION OF INDIA AND ORS.                                                 Respondent(s)



  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 17/08/2015 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)                    Mr. Aseem Chandra, Adv.
                                       Mr. Farrukh Rasheed, AOR
                                       Mr. Meenesh Dubey, Adv.

  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Learned counsel appearing for the petitioner seeks leave to withdraw the special leave petition with liberty to take appropriate steps in accordance with law.

The Special Leave Petition is dismissed as withdrawn with liberty to take appropriate steps in accordance with law.

Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.08.18 16:53:24 IST Reason:
                      (R.NATARAJAN)                                   (SNEH LATA SHARMA)
                       Court Master                                      Court Master