Supreme Court - Daily Orders
Infinite News, Hindi Weekly News Paper vs Union Of India . on 17 August, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.36 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14627/2015
(Arising out of impugned final judgment and order dated 15/05/2015
in RPD No. 862/2014,11/09/2014 in WP No. 7048/2013 passed by the
High Court Of Judicature at Allahabad, Lucknow Bench)
INFINITE NEWS, HINDI WEEKLY NEWS PAPER Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 17/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Aseem Chandra, Adv.
Mr. Farrukh Rasheed, AOR
Mr. Meenesh Dubey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner seeks leave to withdraw the special leave petition with liberty to take appropriate steps in accordance with law.
The Special Leave Petition is dismissed as withdrawn with liberty to take appropriate steps in accordance with law.
Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.08.18 16:53:24 IST Reason: (R.NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master