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State of Uttar Pradesh - Section

Section 19 in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

19.

[* * *] [Omitted by Notification No. BS-39/XXIX-4-5 (8)-92, dated 24th April, 1995, published in U.P. Gazette (Extraordinary), Part 4, section (Ka), dated 24th April, 1995. ]