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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(i) in The U.P. Milk and Milk Products Regulation Order, 1983

(i)to the use of milk for the manufacture of and to the sale, supply or export of Ghee, Dahi, ice-cream, Kulfi or Kulfa in the preparation of which no Khoya, Rubree or cream is used; or