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State of Uttar Pradesh - Section

Section 28 in The U.P. Water Supply and Sewerage Act, 1975

28. Authentication of orders and other instruments of the Jal Sansthan.

(1)All proceedings of the Jal Sansthan shall be authenticated by the signature of the Chairman and all orders and other instruments of the Jal Sansthan shall be authenticated by the signature of the General Manager or such other officer of the Jal Sansthan as may be authorised in this behalf by regulations.
(2)The Jal Sansthan may invite any person to attend a meeting of the Jal Sansthan for the purpose of assisting or advising it on any matter, and the person so invited may take part in any proceedings of the Jal Sansthan but shall have no right to vote.