Supreme Court - Daily Orders
Neha Agrawal vs Abhishek Agrawal on 26 March, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.49 COURT NO.2 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1370/2017
(Arising out of impugned final judgment and order dated 30-11-2016
in MCRC No. 11866/2015 passed by the High Court Of M.P at Gwalior)
NEHA AGRAWAL Petitioner(s)
VERSUS
ABHISHEK AGRAWAL & ANR. Respondent(s)
Date : 26-03-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Pashupathi Nath Razdan, AOR
For Respondent(s) Mr. Praveen Chaturvedi, AOR
Ms. Swarupama Chaturvedi, AOR
Mr. B.N. Dubey, Adv.
Ms. Bhawna Singhdev, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter.
Counter affidavit be filed within two weeks. List thereafter.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR CUM PS COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.03.26
16:10:00 IST
Reason: