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[Cites 0, Cited by 0] [Section 342(2)] [Section 342] [Entire Act]

State of Uttar Pradesh - Subsection

Section 342(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)the manner of effecting repairs in and pulling down, securing and removing of dangerous buildings and recovery of expenses of such repairs, pulling down, securing or removal;