Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Uttarakhand - Subsection Section 40(2)(b) in Uttaranchal School Education Act, 2006 (b)if two or more teachers are appointed on the same date, the teacher who is elder in age shall be recommended first.