Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 26(2)] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(2)(a) in Tamil Nadu Highways Act, 2001 (a)to make any temporary use of any highway in front of any building owned or occupied by him or make a temporary structure overhanging the highway; or