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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(b) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(b)fixing of prices in respect of entries so corrected or added in the register and prescribing of the procedure for payment of such price; and