Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 1 in The Gift-Tax Act, 1958 1. Short title, extent and commencement (1)This Act may be called the Gift-tax Act, 1958.(2)It extends to the whole of India except the State of Jammu and Kashmir,(3)It shall be deemed to have come into force on the 1st day of April, 1958.
