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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Kerala - Subsection

Section 40(2)(xvii) in Kerala University of Health Sciences Act, 2010

(xvii)the taking over or transferring, in public interest, of the management of a college or institution by the University and the conditions for such taking over or transferring, subject to the approval of the State Government;