Section 8(1)(i) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

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State of Madhya Pradesh - Subsection

Section 8(1)(i) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(i)After the preparation of voters' list, under Rule 7 the Registration Officer shall give a public notice in Form 2, inviting claims for inclusion of names in the list and objections to any entry therein, by exhibiting the notice at-

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State of Madhya Pradesh - Subsection

Section 8(1)(i) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997