Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 443(2)] [Section 443] [Entire Act] State of Punjab - Subsection Section 443(2)(iii) in Punjab Jail Manual, 1996 (iii)all allowances granted under this rule to any prisoner upon his release shall be paid to him in the presence of the Superintendent.