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Himachal Pradesh High Court

H.P State Cooperative Bank Limited & Ors vs State Of H.P & Others on 2 January, 2023

Bench: Amjad Ahtesham Sayed, Ajay Mohan Goel

H.P State Cooperative Bank Limited & Ors versus State of H.P & others .

CMP(M) No. 847 of 2020 2.1.2023 Present: Mr. Bipin C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, for the applicants/petitioners.

Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General, for respondent Nos. 1 to 3-State.

None for respondent Nos. 4 and 5.

CMP(M) No. 847 of 2020 This application is filed for condonation of delay of 01 year 03 months and 25 days' in filing the Review Petition. For the reasons stated in the application, the same is allowed and delay in filing the Review Petition is condoned. The application to stand disposed of accordingly.

Notice. Mr. Pranay Pratap Singh, learned Additional Advocate General, appears and waives service of notice on behalf of respondent Nos. 1 to 3. Issue notice to respondent Nos. 4 and 5 returnable on 14.3.2023, on taking steps within one week .

                                                          ( A.A. Sayed )
                                                           Chief Justice




              2nd January, 2023                      ( Ajay Mohan Goel )
              (priti)                                        Judge




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