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[Cites 0, Cited by 0] [Section 184] [Entire Act]

State of Odisha - Subsection

Section 184(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)stacking of material or article is made on firm foundation not liable to settle and deviate such material or article and does not overload the floor on which such stacking is made;