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Supreme Court - Daily Orders

Deepti @ Megha Gupta vs M/S M2K Developers (P) Ltd. & Anr.(R-1) on 30 March, 2016

Bench: Dipak Misra, Shiva Kirti Singh

      ITEM NO.3                       COURT NO.4                   SECTION XVII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)             No.7471/2016

      (Arising out of impugned final judgment and order dated 28/05/2015
      in FA No. 730/2013 passed by the National Consumers Disputes
      Reddressal Commission, New Delhi)


      DEEPTI @ MEGHA GUPTA                                           Petitioner(s)

                                               VERSUS

      M/S M2K DEVELOPERS (P) LTD. & ANR.                             Respondent(s)

      (With interim relief and office report)


      Date : 30/03/2016 This petition was called on for hearing today.


      CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE SHIVA KIRTI SINGH


      For Petitioner(s)           Mr. Gulshan Sharma, Adv.
                                  Mr. Rameshwar Prasad Goyal, AOR

      For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matter on 8th April, 2016.

(Chetan Kumar) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.03.30 13:18:01 IST Reason: