Supreme Court - Daily Orders
Deepti @ Megha Gupta vs M/S M2K Developers (P) Ltd. & Anr.(R-1) on 30 March, 2016
Bench: Dipak Misra, Shiva Kirti Singh
ITEM NO.3 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.7471/2016
(Arising out of impugned final judgment and order dated 28/05/2015
in FA No. 730/2013 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
DEEPTI @ MEGHA GUPTA Petitioner(s)
VERSUS
M/S M2K DEVELOPERS (P) LTD. & ANR. Respondent(s)
(With interim relief and office report)
Date : 30/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Gulshan Sharma, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 8th April, 2016.
(Chetan Kumar) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.03.30 13:18:01 IST Reason: