Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A(2)] [Section 6A] [Entire Act] Union of India - Subsection Section 6A(2)(c) in Employees Provident Funds Miscellaneous Provisions Act, 1952 (c)the net assets of the Employees' Family Pension Fund as on the date of the establishment of the Pension Fund;