Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 4(2)] [Section 4] [Entire Act]

State of Puducherry - Subsection

Section 4(2)(b) in Pondicherry (Extension of Laws) Act, 1968

(b)any right, privilege, obligation or liability acquired, accrued or incurred under any law so repealed; or