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Supreme Court - Daily Orders

Apex Chamber Of Commerce And Industries ... vs Government Of N.C.T. Of Delhi on 25 November, 2019

     ITEM NO.47                              REGISTRAR COURT. 1                   SECTION XVII

                                   S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS
                                BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Civil Appeal                   No(s).   9121/2018

     APEX CHAMBER OF COMMERCE AND INDUSTRIES OF N.C.T. OF DELHI
                                                        Appellant(s)

                                                         VERSUS

     GOVERNMENT OF N.C.T. OF DELHI & ORS.               Respondent(s)
      IA No. 124609/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES
      IA No. 124608/2018 - STAY APPLICATION)

     Date : 25-11-2019 These matters were called on for hearing today.

     For Appellant(s)
                                          Mr.   Siddhant Tyagi, Adv.
                                          Mr.   Vikas Kumar, Adv.
                                          Mr.   Anurag Mishra, Adv.
                                          Ms.   Bandana Kumari, Adv.
                                          Mr.   Divakar Kumar, AOR

     For Respondent(s)
                                          Mr.   D. N. Goburdhan, AOR
                                          Mr.   Vibhu Shanker Mishra, Adv.
                                          Mr.   Arvind Kumar Sharma, AOR
                                          Ms.   Ranjana Gawai, Adv.
                                          Ms.   Divya Roy, AOR
                                          Ms.   Nivedita Nair, Adv.
                                          Ms.   Asha Gopalan Nair, AOR
                                          Mr.   Firdouse Qutb Wani, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite last opportunity having been granted, respondent Nos.2 and 6 to 9 have not filed counter affidavit, as such, further opportunity to file counter affidavit stands declined.

Respondent No.4 has filed counter affidavit. Service is complete on respondent Nos.1, 3 and 5 but none has entered appearance.

Signature Not Verified

Registry to process the matter for listing before the Digitally signed by RUPAM DHAMIJA Hon'ble Court, as per rules.

Date: 2019.11.30 13:52:56 IST Reason:

ANIL LAXMAN PANSARE Registrar