Supreme Court - Daily Orders
Apex Chamber Of Commerce And Industries ... vs Government Of N.C.T. Of Delhi on 25 November, 2019
ITEM NO.47 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Civil Appeal No(s). 9121/2018
APEX CHAMBER OF COMMERCE AND INDUSTRIES OF N.C.T. OF DELHI
Appellant(s)
VERSUS
GOVERNMENT OF N.C.T. OF DELHI & ORS. Respondent(s)
IA No. 124609/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 124608/2018 - STAY APPLICATION)
Date : 25-11-2019 These matters were called on for hearing today.
For Appellant(s)
Mr. Siddhant Tyagi, Adv.
Mr. Vikas Kumar, Adv.
Mr. Anurag Mishra, Adv.
Ms. Bandana Kumari, Adv.
Mr. Divakar Kumar, AOR
For Respondent(s)
Mr. D. N. Goburdhan, AOR
Mr. Vibhu Shanker Mishra, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Ranjana Gawai, Adv.
Ms. Divya Roy, AOR
Ms. Nivedita Nair, Adv.
Ms. Asha Gopalan Nair, AOR
Mr. Firdouse Qutb Wani, AOR
UPON hearing the counsel the Court made the following
O R D E R
Despite last opportunity having been granted, respondent Nos.2 and 6 to 9 have not filed counter affidavit, as such, further opportunity to file counter affidavit stands declined.
Respondent No.4 has filed counter affidavit. Service is complete on respondent Nos.1, 3 and 5 but none has entered appearance.
Signature Not VerifiedRegistry to process the matter for listing before the Digitally signed by RUPAM DHAMIJA Hon'ble Court, as per rules.
Date: 2019.11.30 13:52:56 IST Reason:
ANIL LAXMAN PANSARE Registrar