- In section 12 of the principal Act,-(i)for the word "Bank", the words "Government Savings Bank" shall be substituted;(ii)for the words "any proper person", the word "guardian" shall be substituted;(iii)for the words "such person", the words "such guardian" shall be substituted;(iv)for the words "nothing in this section authorises payments to any person other than", the words "payments shall be made to" shall be substituted.
