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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(6) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(6)The Block Development Officer, The Block Panchayat Raj Officer and other officers during their inspection of the Panchayat shall review progress of the compliance.