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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(c) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(c)An employee who avails the study leave admissible under these Regulations shall execute a bond in the form and for such period to serve the Corporation as may be prescribed by the Board of Directors/ Executive Committee.