Delhi High Court - Orders
Pfizer Inc. & Ors vs Beacon Pharmaceuticals Limited & Ors on 2 September, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 587/2019 & I.A. 14668/2019, 2483/2020
PFIZER INC. & ORS. ..... Plaintiffs
Through: Mr. Pravin Anand, Ms. Tusha
Malhotra and Ms. Richa Bhargava, Advocates.
versus
BEACON PHARMACEUTICALS
LIMITED & ORS. ..... Defendants
Through: Mr. Sourav Roy, Mr. Prabudh Singh
and Mr. Kaushal Sharma, Advocates for D-1 and
D-2.
Mr. Ryan Wilson, Advocate for D-3.
Ms. Rhea Dube and Mr. Manas Syal, Advocates
for D-6.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 02.09.2022 I.A. 14671/2019 (under Order 10 Rules 2 and 3 CPC, by Plaintiffs)
1. Learned counsel appearing on behalf of Defendant No. 3 seeks a period of two weeks to file reply.
2. Let the needful be done within a period of two weeks from today.
3. Rejoinder, if any, be filed before the next date of hearing.
4. List for hearing on 23.09.2022.
I.A. 1857/2020 (for summary judgment, by Defendant No. 3)
5. Learned counsel appearing on behalf of Defendant No. 3, on instructions, submits that he does not wish to file rejoinder to the application.
6. List for hearing on 23.09.2022.
CS(COMM) 587/2019 page 1 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:08.09.2022 12:53:36 I.A. 11571/2020 (under Order 7, Rule 11 CPC, by Defendants No. 1 and 2)
7. List for hearing on 23.09.2022.
JYOTI SINGH, J
SEPTEMBER 02, 2022/shivam
CS(COMM) 587/2019 page 2 of 2
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:08.09.2022
12:53:36