Akhil Bhartiya, Guru Ghasidas ... vs State Of Chhattisgarh And Ors. 16 ... on 8 October, 2018

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Chattisgarh High Court

Akhil Bhartiya, Guru Ghasidas ... vs State Of Chhattisgarh And Ors. 16 ... on 8 October, 2018

Bench: Prashant Kumar Mishra

                                                             NAFR

       HIGH COURT OF CHHATTISGARH, BILASPUR

                     WPC No. 82 of 2015

1. Akhil Bhartiya, Guru Ghasidas Mahasamiti, Guru Ghasidas
   Plaza, G.E. Road, Raipur, Through its President Dr. Laxman
   Bharti S/o Shri Chhedilal Bharti Age 45 Years Presently Working
   As The President Of Akhil Bhartiya Guru Ghasidas Mahasamiti
   R/o Behind Aishwarya Mini Talkies Heerpapur Golony Ward No.1,
   P.O. and P.S. Tatibandh Civil and Revenue District Riapur C.G.,
   Chhattisgarh (wrongly mentioned Phoolchand Gilhare as
   President)

2. Dr. Laxman Bharti S/o Shri Chhedilal Bharti Aged About 45 Years
   Presetnly Working As The President Of Akhil Bhartiya Guru
   Ghasidas Mahasamiti, R/o Behind Aishwarya Mini Talkies
   Heerapur Colony Ward No.1, P.O. and P.S. Tatibandh, Civil and
   Revenue District Raipur CG

   Previsously Shri Reshamlal Jangde S/o Shri Tikaram Jangde Age
   55 Years R/o Indrawati Colony House No.1, Janta Quarter, P.S.
   Raipur Tahsil Civil and Revenue District Raipur C.G. (since dead)

                                                     ---- Petitioner

                            Versus

1. State Of Chhattisgarh Through Secretary, Department Of
   Commerce And Industries, Mahanadi Bhawan, Mantralaya,
   Capital Complex, Naya Raipur, Civil and Revenue District Raipur,
   Chhattisgarh

2. The Registrar, Firms and Societies Chhattisgarh, Indrawati
   Bhawan, Naya Riapur Civil and Revenue District Raipur, C.G.

3. Shri Phoolchand Gilhare S/o Shri Ramcharan Gilhare R/o
   Laddudih Post Mudpar, Tahsil and P.S. Phalari Civil and Revenue
   District Raipur, Chhattisgarh

4. Shri Dukaluram Dahariya S/o Shri Bagas Ram Dahariya General
   Secretary, Akhil Bhartiya Guru Ghasidas Mahasamiti R/o
   Laddudih, Post Mudpar Tahsil and Police Station Phalari, Civil
   and Revenue District Raipur C.G.

   Reshamlal Jangde S/o Shri Tilaram Age 55 Years R/o Indrawati
   Colony House No. 1 Janta Qtr. Police Station Raipur Tahsil Civil
   And Revenue District Raipur C.G.

5. The Returning Officer-cum-Assistant Registrar, Firms and
   Societies, Bastar Division, Indrawati Bhawan, Block No.I, Third
   Floor, New Raipur Civil and Revenue District Raipur, C.G.

                                                  ---- Respondent

For Petitioners Shri Manoj Paranjpe, Advocate For Respondent-State Shri Shashank Thakur, GA For Respondent Nos.3 & 4 Shri S. C. Verma, Advocate Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 08/10/2018

1. Both the parties would jointly submit that the writ petition has been rendered infructuous by the efflux of time, as fresh elections have already taken place in respect of the subject society.

2. Accordingly, the writ petition is dismissed as infructuous.

Sd/-

Prashant Kumar Mishra Judge Nirala

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