Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(v) in Dental Council of India, Master of Dental Surgery Course Regulations, 2017 (v)to develop the faculty for critical analysis and evaluation of various concepts and views and to adopt the most rational approach.
