Andhra Pradesh High Court - Amravati
Sri Chaitanya Junior College, Code ... vs State Of Andhra Pradesh, on 2 February, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 38694 of 2015 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
02. 02.02.2023 RNT, J No representation for the petitioner. This matter has been listed under the caption 'specially identified cases', for the first time after 27.11.2015.
In the interests of justice and also to enable the learned counsel for the petitioner to argue the matter on the next date of listing, list on 16.02.2023 under the same caption with clear understanding the since the matter pertains to the year 2015 and has been listed as 'specially identified cases', the same shall be argued on the next date and no further adjournment shall be requested.
_________ RNT, J Dsr