Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Principal,Pandit Daya Shanker Chaube ... vs Asstt. Secretary (Practicals) ... on 27 January, 2010

Author: Dilip Gupta

Bench: Dilip Gupta

Court No. - 39

Case :- WRIT - C No. - 9789 of 2001

Petitioner :- Principal,Pandit Daya Shanker Chaube Inter College
& Anr
Respondent :- Asstt. Secretary (Practicals) Madhyamik Shiksha
Parishad
Petitioner Counsel :- Prakash Padia
Respondent Counsel :- C.S.C.

Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition. This petition was filed in the year 2001 with regard to the examination concerned.

The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.

Order Date :- 27.1.2010 SK