Allahabad High Court
Principal,Pandit Daya Shanker Chaube ... vs Asstt. Secretary (Practicals) ... on 27 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 9789 of 2001 Petitioner :- Principal,Pandit Daya Shanker Chaube Inter College & Anr Respondent :- Asstt. Secretary (Practicals) Madhyamik Shiksha Parishad Petitioner Counsel :- Prakash Padia Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition. This petition was filed in the year 2001 with regard to the examination concerned.
The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.
Order Date :- 27.1.2010 SK