Section 7 in Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020
7. Refund of compensation amount deposited.
- In case an application filed under Section 5 is rejected by the Collector, the amount deposited as compensation by the applicant shall be refunded to him.
