Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in The Delivery of Mail Order, 1991 6. Post Office may deliver such mail of sizes that do not admit of delivery through Mail Box, parcels and unpaid of insufficiently paid mail of all classes at the address through the postman or Delivery Agent.
