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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(2)(h) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(h)The payment of expenses incurred by the University in carrying out the provisions of this University Act. and the Statutes or the rules and regulations made thereunder;