Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Madhya Pradesh - Subsection Section 21(4) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979 (4)The Nigam shall be the principal agency for execution of works in the areas entrusted to the Nigam under sub-section (3).
