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State of Tamilnadu - Section

Section 12 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .

12. Amendment of section 6.

In section 6 of the Manonmaniam Sundaranar University Act, 1990 ( hereafter in this Part referred to as the 1990 Act), in sub-section (1), in clause (a), the expression" or a deaf-mute " shall be omitted.