Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48A] [Entire Act] State of Gujarat - Subsection Section 48A(7) in The Saurashtra University Act, 1965 (7)A college exercising the powers conferred under sub-section (6) shall be called an autonomous college.
