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State of Assam - Section

Section 15 in The Assam Excise Rules, 2016

15. Examination of consignment of overseas foreign liquor on arrival.

- On receipt of the consignment the applicant shall at once notify its arrival to the Collector of the place of import and shall not open the consignment until a period of two days has elapsed or the Collector has intimated that it will not be examined or it has been examined by an officer of Excise Department not below the rank of Inspector or any other officer deputed by him for examination together with the pass received by the importer.
(C)Transport of India Made Foreign Liquor by The Persons Holding Licences for Wholesale or Retail Sale.